Section 28(1)(v) in The Rajasthan Urban Areas (Sub-Division Reconstitution and Improvements of Plots) Rules 1975

[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

(v)that the Trust itself would like to develop the site for the reasons to be mentioned, in such manner as it deems fit: and

Legal Document View