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Bombay High Court

The State Of Maharashtra Represented By ... vs Atlanta Ltd. And At And Ts Associate ... on 12 October, 2018

                                                   Before: Aniruddha M. Chandekar
                                                   Prothonotary & Senior Master.
                                                   Date: 12th October, 2018
CALLED OUT FOR REJECTION :

121. NMAL/2574/2016 )              None present.
     ARAPPL/2/2016 )
                    )              P.C.:       The Applicant and/or his/her Advocate to
                    )              remove office objections on the Application and to get
                    )              the same numbered and/or registered on or before
                    )              02.11.2018, failing Application to stand rejected under
                    )              the provisions of O.S. Rule 986 for non-compliance of
                                   office objections.

122. NMAL/2601/2016 ) None present.
     APP/603/2012   )
     S/3467/2005    ) P.C.:       The Applicant and/or his/her Advocate to
                    ) remove office objections on the Application and to get
                    ) the same numbered and/or registered on or before
                    ) 02.11.2018, failing Application to stand rejected under
                    ) the provisions of O.S. Rule 986 for non-compliance of
                      office objections.

123. NMAL/2799/2016            )   None present.
     APPL/354/2016             )
     NMS/1487/2014             )   P.C.:       The Applicant and/or his/her Advocate to
     SS/906/2011               )   remove office objections on the Application and to get
                               )   the same numbered and/or registered on or before
                               )   02.11.2018, failing Application to stand rejected under
                               )   the provisions of O.S. Rule 986 for non-compliance of
                                   office objections.

125. NMAL/2897/2016            )   None present.
     NMAL/3046/2015            )
     APPL/226/2015             )   P.C.:       The Applicant and/or his/her Advocate to
     ARBPL/1541/2014           )   remove office objections on the Application and to get
     APPL/267/2015             )   the same numbered and/or registered on or before
                               )   02.11.2018, failing Application to stand rejected under
                               )   the provisions of O.S. Rule 986 for non-compliance of
                                   office objections.

12/10/2018

Prothonotary and Senior Master ::: Uploaded on - 17/10/2018 ::: Downloaded on - 17/10/2018 23:53:55 :::