Bombay High Court
The State Of Maharashtra Represented By ... vs Atlanta Ltd. And At And Ts Associate ... on 12 October, 2018
Before: Aniruddha M. Chandekar
Prothonotary & Senior Master.
Date: 12th October, 2018
CALLED OUT FOR REJECTION :
121. NMAL/2574/2016 ) None present.
ARAPPL/2/2016 )
) P.C.: The Applicant and/or his/her Advocate to
) remove office objections on the Application and to get
) the same numbered and/or registered on or before
) 02.11.2018, failing Application to stand rejected under
) the provisions of O.S. Rule 986 for non-compliance of
office objections.
122. NMAL/2601/2016 ) None present.
APP/603/2012 )
S/3467/2005 ) P.C.: The Applicant and/or his/her Advocate to
) remove office objections on the Application and to get
) the same numbered and/or registered on or before
) 02.11.2018, failing Application to stand rejected under
) the provisions of O.S. Rule 986 for non-compliance of
office objections.
123. NMAL/2799/2016 ) None present.
APPL/354/2016 )
NMS/1487/2014 ) P.C.: The Applicant and/or his/her Advocate to
SS/906/2011 ) remove office objections on the Application and to get
) the same numbered and/or registered on or before
) 02.11.2018, failing Application to stand rejected under
) the provisions of O.S. Rule 986 for non-compliance of
office objections.
125. NMAL/2897/2016 ) None present.
NMAL/3046/2015 )
APPL/226/2015 ) P.C.: The Applicant and/or his/her Advocate to
ARBPL/1541/2014 ) remove office objections on the Application and to get
APPL/267/2015 ) the same numbered and/or registered on or before
) 02.11.2018, failing Application to stand rejected under
) the provisions of O.S. Rule 986 for non-compliance of
office objections.
12/10/2018Prothonotary and Senior Master ::: Uploaded on - 17/10/2018 ::: Downloaded on - 17/10/2018 23:53:55 :::