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[Cites 0, Cited by 4] [Section 12] [Entire Act]

State of Kerala - Subsection

Section 12(3) in Kerala Sports Act, 2000

(3)Subject to such conditions as may be prescribed, if not less than one third of the total members of the District Sports Council demand in writing for the discussion of matters of urgent nature a special meeting of the District Sports Council shall be convened by its President within fifteen days of such demand.