Section 26 in Chhattisgarh Food and Nutritional Security Act, 2012
26. Punishment for. contravening provisions of the Chhattisgarh Public Distribution System (Control) Order, 2004.
- If any person contravenes any of the provisions of the Chhattisgarh Public Distribution System (Control) Order, 2004 as specified under section 25 of the Act, shall be liable for punishment under relevant provisions of the Essential Commodities Act, 1955 (10 of 1955).Chapter-XIV Miscellaneous
