Section 41(1)(a) in Tripura Excise Rules, 1962

[Cites 0, Cited by 0] [Section 41(1)] [Section 41] [Entire Act]

State of Tripura - Subsection

Section 41(1)(a) in Tripura Excise Rules, 1962

(a)if the aid of the police is required-to the Officer-in-charge of the Police Station within the limits of which the arrest or search is to be made; or

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State of Tripura - Subsection

Section 41(1)(a) in Tripura Excise Rules, 1962