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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Uttarakhand - Subsection

Section 32(2) in Uttaranchal School Education Act, 2006

(2)While making any suggestion in the Scheme of Administration, the Director shall give, his reasons therefore and shall also afford an opportunity to the institution to make a representation within such .period as May be specified in the notice.