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[Cites 0, Cited by 1] [Section 65(1)] [Section 65] [Entire Act]

State of Assam - Subsection

Section 65(1)(a) in The Assam Excise Act, 1910

(a)under Section 53, 54, 55 or 60 except on his own knowledge or suspicion or on the complaint or report of an Excise Officer;