Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Kerala - Section

Section 25 in Abkari Workers' Welfare Fund Act, 1989

25. Audit of Accounts of the Board and appointment of auditors.

(1)The Board shall appoint auditors to audit the accounts of the Board.
(2)The Accounts of the Board shall be examined and audited once in every year by such auditors.