Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Gujarat - Subsection Section 27(1) in The Gujarat Advocates Welfare Fund Act, 1991 (1)No suit prosecution or other legal proceedings shall lie against any person for anything which is in good faith done or intended to be done in pursuance Of this Act or any regulation.
