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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Tamilnadu - Subsection

Section 35(1)(c) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(c)the Presiding Officer shall stop the poll at that polling station. The fact that the poll has been so stopped shall be immediately announced by the Presiding Officer to the persons present at the polling station.