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[Cites 0, Cited by 0] [Section 40(4)] [Section 40] [Entire Act]

Union of India - Subsection

Section 40(4)(b) in The Coal Mines Regulations, 2017

(b)report forthwith to an official, any situation which he believes may pose a risk to his-safety or health or that of other persons, and which he may not be able to properly deal with himself; and