Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] State of Himachal Pradesh - Subsection Section 35(b) in Himachal Pradesh Hindu Public Religious Institution and Charitable Endowments Act, 1984 (b)any legal proceeding for any remedy in respect of such right, title, interest, obligation ar liability, instituted before the said date; or
