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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 16(3) in The Police Act, Svt. 1983 [Jammu and Kashmir]

(3)It shall be lawful for the Government, by order, to exempt any person or class or section of such inhabitants from liability to pay any portion of such compensation.