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[Cites 0, Cited by 0] [Section 2(28)] [Section 2] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 2(28)(ii) in Arunachal Pradesh University Act, 2012

(ii)"Recognized Teacher" means such persons as are recognized by the University for the purpose of imparting instruction in a College or any Institution not maintained by the University admitted to the privileges of the University, and are designated as Recognized teachers by the Statutes;