Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Uttar Pradesh - Subsection Section 2(lll) in The U.P. Entertainments and Betting Tax Act, 1979 (lll)[ 'Programme' means any television broadcast and includes, - [Inserted by U.P. Act No. 28 of 1995.]
