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[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(3)(viii) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

(viii)to make recommendations regarding the qualifications to be prescribed for teachers in the University; and