Rajasthan High Court - Jaipur
H P C L Through Chief Sr Reg Manager vs M/S Riddhichand Jagannath on 4 October, 2017
Author: Inderjeet Singh
Bench: Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT
JAIPUR
S.B. Civil Miscellaneous Appeal No. 763 / 2016
Hindustan Petroleum Corporation Limited, Having Its Registered
Office At 17, Jamshedji Tata Road, Mumbai Through Its Senior
Regional Manager, Tel Bhawan, Sahkar Marg, Jyoti Nagar, Jaipur
Presently Regional Office At Plot No. 3-A-5, Rangwadi Road,
Talwandi, Kota- 324005.
----Appellant
Versus
M/s Riddhichand Jagannath, HPCL Retail Outlet, New Truck Union,
Jaipur Road, Gangapur City, District Sawaimadhopur (Rajasthan)
Through Gyanchand Palliwal (Deceased) R/o Raju Oil Mil Near
Paliwal Motors, Udai Mode, Gangapur City, District Sawai
Madhopur., Since deceased through legal representatives-
1. Ritesh Palliwal S/o Gyan Chand Palliwal, For M/s Riddhichand
Jagannath, HPCL Retail Outlet, New Truck Union, Jaipur Road,
Gangapur City, District Sawaimadhopur.
2. Avdhesh Palliwal S/o Gyan Chand Palliwal, For M/s Riddhichand
Jagannath, HPCL Retail Outlet, New Truck Union, Jaipur Road,
Gangapur City, District Sawaimadhopur.
----Respondent
_____________________________________________________ For Appellant(s) : Mr. Pratyush Raj on behalf of Ms. Sukriti Kasliwal.
For Respondent(s) :
_____________________________________________________ HON'BLE MR. JUSTICE INDERJEET SINGH Order (2 of 2) [CMA-763/2016] 04/10/2017 Counsel for the appellant request for withdrawl of the appeal.
The prayer for withdrawal of appeal is accepted. In that view of the matter, the appeal filed by the appellant is dismissed as withdrawn.
(INDERJEET SINGH),J. Mohit Grover Sr. no.39.