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[Cites 0, Cited by 0] [Section 302] [Entire Act]

State of Assam - Subsection

Section 302(xiv) in Assam Municipal Act, 1956

(xiv)regulating the disposal of sewage, offensive matter, carcasses of animals and rubbish, and the construction and maintenance of latrines, urinals, cesspools, drains and sewers;