Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 202(4)] [Section 202] [Entire Act] Union of India - Subsection Section 202(4)(b) in The Income Tax Act, 2025 (b)in case of a person not having income from business or profession, along with the return of income to be furnished under section 263(1) for the tax year.