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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Andhra Pradesh - Subsection

Section 13(1) in Andhra Pradesh Gram Panchayat, Public or Government Ferries Rules, 2000

(1)The fund for the working of the Joint Committee shall consist of;
(i)the collections made at ferry points,
(ii)the sale proceeds of the ferry, and
(iii)such grants as may be obtained from the Government.