Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 143(2)] [Section 143] [Entire Act]

State of Haryana - Subsection

Section 143(2)(b) in The Haryana Municipal Act, 1973

(b)require such paving to be kept in proper repair.