Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(15)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(15)(iii) in Tamil Nadu Homeopathy System of Medicine and Practitioners of Homeopathy Rules, 1972

(iii)Every candidate may be present in person or may send a representative duly authorized by him in writing to watch the process of counting.