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Kotak Mahindra Bank Ltd. vs The Commissioner Of Income Tax on 12 November, 2018

     ITEM NO.20                      1

                           REGISTRAR COURT. 2                SECTION IV-A

                          S U P R E M E C O U R T O F      I N D I A
                                  RECORD OF PROCEEDINGS


                                  BEFORE THE REGISTRAR RAJESH KUMAR GOEL

     Civil Appeal        No(s).    7210/2012

     KOTAK MAHINDRA BANK LTD.                                   Appellant(s)

                                               VERSUS

     THE COMMISSIONER OF INCOME TAX & ANR.                      Respondent(s)

     (ONLY SLP(C) NO. 12158/2018 AND CIVIL APPEAL NO. 2916/2018 TO BE
     LISTED BEFORE THE LD. REGISTRAR'S COURT ON 12.11.2018.
     )

     WITH
     C.A. No. 654/2016 (IV-A)

         C.A. No. 3717/2015 (XIV)

      C.A. No. 3716/2015 (XIV)
     (OFFICE REPORT ON DEFAULT IN CIVIL APPEAL NO. 3716 OF 2015 ONLY TO
     BE LISTED BEFORE THE HON'BLE JUDGE IN CHAMBERS.)

      SLP(C) No. 23208/2015 (IV-A)
     (Ld. Registrar's Order dated 13.04.2016, list before the Hon'ble
     Court as per rules. as service of notice is complete and no counter
     has been filed, so far.)


         C.A. No. 10217/2016 (XIV)

         C.A. No. 4952/2015 (IV-A)

         C.A. No. 4951/2015 (IV-A)

         SLP(C) No. 23678/2017 (XIV)

         C.A. No. 2916/2018 (XIV)

         SLP(C) No. 12158/2018 (IV-A)
Signature Not Verified

Digitally signed by
      SLP(C) No. 11607/2018 (XIV)
MADHU GROVER
Date: 2018.11.13

     (FOR ADMISSION and I.R. and IA No.58493/2018-CONDONATION OF DELAY
10:10:54 IST
Reason:


     IN FILING and IA No.58494/2018-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT)
ITEM NO.20                2

 C.A. No. 8326/2018 (III)
( IA No.103177/2018-CONDONATION OF DELAY IN FILING)

 C.A. No. 8992/2018 (XIV)
(FOR ADMISSION and I.R. and IA No.115143/2018-CONDONATION OF DELAY
IN FILING and IA No.115145/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)

 C.A. No. 9800/2018 (III)
( IA No.122711/2018-CONDONATION OF DELAY IN FILING)

 C.A. No. 10666/2018 (III)
(FOR ADMISSION and I.R. and IA No.144319/2018-CONDONATION OF DELAY
IN FILING)

Date : 12-11-2018 This appeal was called on for hearing today.


For Appellant(s)     Mr. Abhijit Sengupta, AOR

                     Mrs. Anil Katiyar, AOR


For Respondent(s)
                     Mrs. Rani Chhabra, AOR

                     Mr. Naveen R. Nath, AOR

                     Mr. Sanjay Kumar,Adv.
                     Mr. R. N. Keswani, AOR


                     Mr. Pradeep Kumar Bakshi, AOR

                     Ms. Pushpa Kishore,Adv.
                     Mrs. Anil Katiyar, AOR

                     Ms. Sonakshi Malhan,Adv.
                     Mr. Senthil Jagadeesan, AOR


          UPON hearing the counsel the Court made the following
                             O R D E R

Four weeks’ time, as last chance, is given to learned counsel for appellant to comply with the terms of the order dated 12.9.2018 of this Court in respect of sole respondent.

Four weeks’ time, as a last chance is given to learned counsel for sole respondent to file counter affidavit.

List again on 15.1.2019.

RAJESH KUMAR GOEL Registrar MG