Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14(6)] [Section 14] [Entire Act]

State of Maharashtra - Subsection

Section 14(6)(i) in Maharashtra Public Universities Act, 2016

(i)have the power to enter into agreements, sign documents and authenticate records on behalf of the university, subject to the decision of the authorities of the university;