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State of Tamilnadu - Section

Section 3 in Tamil Nadu Dr. M.G.R. Medical University Chennai (Affiliation of Dental Colleges) Statutes

3.

It shall be necessary for the proposed Dental College seeking affiliation to the Tamil Nadu Dr. M.G.R. Medical University Chennai, for starting First Year Bachelor of Dental Surgery Degree Course to apply to the University for Certificate of Registration of their application with the Tamil Nadu Dr. M.G.R. Medical University Chennai. The application shall be in Form I annexed with these statutes and the following records shall accompany the said Form, namely: -
(i)record showing the permission of the Government of Tamil Nadu for establishing the proposed Dental College;
(ii)record showing the approval of the Dental Council of India for establishing the proposed Dental College; and
(iii)record showing the approval of the Government of India for starting the proposed Dental College.