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[Cites 0, Cited by 0] [Section 123(4)] [Section 123] [Entire Act]

Union of India - Subsection

Section 123(4)(a) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(a)Cadets
(i)Cadets who fail in the Cadet's Passing Out Examination shall normally be put back a term and then re-examined. Relegation of a term as a cadet shall entail loss of six months seniority for promotion to Midshipman.
(ii)A second failure in examination shall entail liability to discharge from the Service.