Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of West Bengal - Subsection

Section 28(4) in The West Bengal Development Corporation Act, 1954

(4)A copy of the budget shall be placed before the State Legislature as soon as may be after the same is prepared.