Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Uttarakhand - Subsection Section 16(ix) in National Law University of Uttarakhand Act, 2011 (ix)to entertain, adjudicate and to redress any grievances of the aggrieved officers, teachers, students and employees of the University;
