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State of Sikkim - Section

Section 72 in The Sikkim Police Act, 2008

72. Tenure of Village Guard.

A person enlisted as Village Guard will normally have a tenure of three years, which may be renewed upon satisfactory performance. No renewal shall, however be granted to a person after he crosses the age of sixty years or who has served for three consecutive terms or who incurs any other condition of ineligibility specified in the foregoing section.