Section 10(1) in Andhra Pradesh Teachers (Regulation of Transfers) Rules, 2012
(1)The following lists shall be published in the website specified for the purpose and also displayed at the O/o Regional Joint Director of School Education and District Educational Officer concerned:(i)The lists of category wise schools (category I, II, III and IV),(ii)The School wise vacancy position of Headmaster Gr.II Gazetted / School Assistant / Secondary Grade Teacher and equivalent categories for counselling.(iii)Subject to the procedure prescribed in clause (2) below, the list of names of the Headmaster Gr.II Gazetted / Teacher who applied for transfer with entitlement points.
