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[Cites 0, Cited by 0] [Section 84(2)] [Section 84] [Entire Act]

State of Jharkhand - Subsection

Section 84(2)(d) in Jharkhand Panchayat Raj Act, 2001

(d)the entire night soil, garbage and obnoxious material collected from lanes, lavatories, urinals, sewage system, cesspits and other places or dumped in lanes by the Gram Panchayat;