Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 2 in The Gold (Control) Amendment Act, 1971 2. [Amendment of section 71.] Rep. by the Repealing and Amending Act, 1978 (38 of 1978), s. 2 and the Schedule (w.e.f. 26-11-1978).
