Patna High Court - Orders
M/S Gautam Budha Children'S Hospital ... vs The Union Of India on 24 July, 2009
IN THE HIGH COURT OF JUDICATURE AT PATNA
COM PET No.6 of 2008
M/S GAUTAM BUDHA CHILDREN'S HOSPITAL PRIVATE LTD.
Versus
THE UNION OF INDIA
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10. 24.07.2009Learned counsel for the Registrar of Companies files a supplementary counter affidavit as directed earlier.
As prayed for by learned counsel for the petitioner- Company, put up on 7th August, 2009 to enable him to file reply to the same.
S.Pandey (Ramesh Kumar Datta, J.)