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Patna High Court - Orders

M/S Gautam Budha Children'S Hospital ... vs The Union Of India on 24 July, 2009

                   IN THE HIGH COURT OF JUDICATURE AT PATNA
                                 COM PET No.6 of 2008
             M/S GAUTAM BUDHA CHILDREN'S HOSPITAL PRIVATE LTD.
                                          Versus
                                 THE UNION OF INDIA
                                        -----------

10.   24.07.2009

Learned counsel for the Registrar of Companies files a supplementary counter affidavit as directed earlier.

As prayed for by learned counsel for the petitioner- Company, put up on 7th August, 2009 to enable him to file reply to the same.

      S.Pandey                          (Ramesh Kumar Datta, J.)