Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55] [Entire Act] Dadra And Nagar Haveli - Subsection Section 55(1) in The Dadra and Nagar Haveli Panchayat Regulation, 2012 (1)The District Panchayat shall consist of such number of seats to be filled from such number of wards, as the Administrator may, by order, determine.
