Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Rajasthan - Subsection Section 10(vii) in The Rajasthan Grant & Payment of Old Age Pension Rules, 1974 (vii)The Treasury Officer and Sub-Treasury Officer shall make payment of pension where payable by means of a money order not later than 1st week of every month.
