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Central Information Commission

Shri.Jaspal Singh Rair vs Ministry Of Human Resource Development on 19 August, 2013

          Encls:­                                                                        RTI Matter
          For First Appellate Authority:­
                           CENTRAL INFORMATION COMMISSION
in this case. If the applicant is not satisfied, he will file his Second Appeal as advised in
          Copy of Compl ai nt dat ed 16- 08- 2012.
                              Room
          Copy of RTI appl i cat i on datNo.  326,
                                          ed 23-      2nd Floor,
                                                       August Kranti Bhavan
                                                 03- 2012.
          Copy of Fi r st Appeal dat ed 26- 04- 2012.
                                   Bhikaji Cama Place, New Delhi- 110066
                                           Website: www.cic.gov.in

                                                                                  CIC/RM/C/2012/000294

                                                                                  Dated: 19 August, 2013

                 Name of the Complainant              :       Shri Jaspal Singh Riar,
                                                              Bajekan, Sirsa,
                                                              Haryana-125 060.

                 Name of the Public Authority         :       The First Appellate Authority (RTI),
                                                              CMJ University,
                                                              Modrina Mansion, Laitumkhrah,
                                                              Shillong, Meghalaya-793 003.

                                                    ORDER

Shri Jaspal Singh Riar of Haryana has complained to the Central Information Commission that he received no reply/information from the Central Public Information Officer and the First Appellate Authority although he had filed his RTI-Application on 23-03-2012 and his First Appeal on 26-04-2012. A copy each of the RTI-Application, First Appeal and the complaint are enclosed for ready reference.

2. In exercise of powers vested under Section 18(1) of the Right to Information (RTI) Act, we direct the First Appellate Authority to enquire into the allegations made by the Complainant and after giving him an opportunity of hearing, to pass an appropriate order with a view to ensuring that the desired information is provided to the Complainant without any further loss of time.

3. In case the Complainant is not satisfied with the orders of the First Appellate Authority, he is free to approach this Commission in Second Appeal.

4. The Complaint is disposed of with the above directions.

Sd/-

(Rajiv Mathur) Central Information Commissioner Authenticated as true copy and forwarded to:-

The First Appellate Authority (RTI), CMJ University, Modrina Mansion, Laitumkhrah, Shilong, Meghalaya-793 003.
The CPIO (RTI), CMJ University, Modrina Mansion, Laitumkhrah, Shilong, Meghalaya-793 003.
Shri Jaspal Singh Riar, Bajekan, Sirsa, Haryana-125 060.
(Raghubir Singh) Deputy Registrar Phone: 011- 26105682 Fax: 011- 26161997
-08-2013