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[Cites 0, Cited by 0] [Section 12(13)] [Section 12] [Entire Act]

State of Maharashtra - Subsection

Section 12(13)(d) in Maharashtra Public Universities Act, 2016

(d)accord recognition as qualified teachers to the experts from the field of application oriented industries or companies and domain specific experts in various professional skills, working as training experts in private skills education providers and empowered skills development colleges.