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Delhi High Court - Orders

Ongc Ltd vs Consortium Of Meil-Vngs on 7 November, 2023

Author: Rekha Palli

Bench: Rekha Palli

                                          $~27
                                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          +    O.M.P. (COMM) 134/2018
                                               ONGC LTD.
                                                                                              ..... Petitioner
                                                              Through: Mr. Abhishek Puri, Ms Surbhi Gupta
                                                                       and Mr. Sahil Grewal, Advs.

                                                                                         versus

                                                      CONSORTIUM OF MEIL-VNGS
                                                                                                                                     ..... Respondent
                                                                                         Through:                Mr. Purvesh Buttan, Mr Prateek
                                                                                                                 Narwar and Mr Jaspreet Kaur and Ms
                                                                                                                 Antara, Advs.

                                                      CORAM:
                                                      HON'BLE MS. JUSTICE REKHA PALLI
                                                                    ORDER

% 07.11.2023

1. Learned counsel for the petitioner submits that the parties are still trying to explore the possibility of an amicable settlement. He, therefore, prays that hearing be deferred.

2. At request, list on 20.02.2024.

REKHA PALLI, J NOVEMBER 7, 2023 acm This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/11/2023 at 23:03:38