Delhi High Court - Orders
Ongc Ltd vs Consortium Of Meil-Vngs on 7 November, 2023
Author: Rekha Palli
Bench: Rekha Palli
$~27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 134/2018
ONGC LTD.
..... Petitioner
Through: Mr. Abhishek Puri, Ms Surbhi Gupta
and Mr. Sahil Grewal, Advs.
versus
CONSORTIUM OF MEIL-VNGS
..... Respondent
Through: Mr. Purvesh Buttan, Mr Prateek
Narwar and Mr Jaspreet Kaur and Ms
Antara, Advs.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 07.11.2023
1. Learned counsel for the petitioner submits that the parties are still trying to explore the possibility of an amicable settlement. He, therefore, prays that hearing be deferred.
2. At request, list on 20.02.2024.
REKHA PALLI, J NOVEMBER 7, 2023 acm This is a digitally signed order.
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