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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(1)(f) in The Orissa Circuit Houses and Inspection Bungalows Rules, 1985

(f)Secretaries/Special Secretaries/Additional Secretaries to Government [Inspector-General of Police.] [Substituted vide Orissa Gazette Extraordinary No. 1269/31.9.1989.]