Allahabad High Court
Sudhesh Kumar Kashyap vs State Of U.P. Thru Prin.Secy.Revenue ... on 25 May, 2017
Author: Vivek Chaudhary
Bench: Vivek Chaudhary
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 19 Case :- SERVICE SINGLE No. - 11800 of 2017 Petitioner :- Sudhesh Kumar Kashyap Respondent :- State Of U.P. Thru Prin.Secy.Revenue Deptt.Sectt.Lko.& Ors. Counsel for Petitioner :- Som Kartik Shukla Counsel for Respondent :- C.S.C.,Gaurav Mehrotra Hon'ble Vivek Chaudhary,J.
Learned counsel for respondent prays for is granted three weeks' time to file counter affidavit. Thereafter, two weeks' time is granted to learned counsel for petitioner to file rejoinder affidavit.
List in week commencing 24.07.2017.
Order Date :- 25.5.2017 psd (Vivek Chaudhary,J.)