Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Andhra Pradesh - Section Section 10 in Andhra Pradesh Agricultural Lands (Prohibition Of Alienation) Act, 1972 10. Repeal of Andhra Pradesh Ordinance 1 of 1972:. - The Andhra Pradesh Agricultural Lands (Prohibition of Alienation) Ordinance, 1972, is hereby repealed.
