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[Cites 0, Cited by 0] [Section 216(3)] [Section 216] [Entire Act]

State of Uttar Pradesh - Subsection

Section 216(3)(ii) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(ii)whenever any new building or other construction work, substances, articles or techniques are introduced having implication on health and safety of building workers.