Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(55) in The Chandernagore Municipal Corporation Act, 1990 (55)"public street" means any street or the soil below the surface of any street, which under the provisions of this Act becomes, or is declared to be, a public street;
