Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 17] [Entire Act] State of Tamilnadu - Section Section 9 in Tamil Nadu Recognised Private Schools (Regulation) Act, 1973 9. Minority school to be established without permission. - Any minority whether based on religion or language may establish and administer any private school without permission under section 6.
