Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 14 in The Andhra Pradesh Civil Services (Classification, Control and Appeal) Rules, 1991 14. Disciplinary Cases Review of orders of suspension against Government Servants - Instructions - Reiterated. (U.O. Note. No. 2776/SC.E/98- 1, G.A.(Ser-E) Department , dated 3-12-1998)Ref : - 1. G.O. Ms. No. 480, General Administrator (Ser.C) Department , dated 7-9-1993.
