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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Bihar - Subsection

Section 25(10) in Bihar Biological Diversity Rules, 2017

(10)The Committee shall maintain the detail statement of access given to biological resources and traditional knowledge in a Register in which, details of the collection imposed fee and detail statement of the benefits derived and the method of their sharing will be included.