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[Cites 0, Cited by 2] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(4) in The Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014

(4)The provisions of this Act shall not apply to any land, premises and trains owned and controlled by the Railways under the Railway Act, 1989 (24 of 1989).