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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Bihar - Subsection

Section 5(v) in Bihar Enlistment of Contractors Rules, 1992

(v)Class III - Contractors desiring enlistment in this class shall have one qualified diploma holder on full time basis, if the contractor himself is not a degree or diploma holder. In case of a firm, one of the partner of the firm must be a degree or diploma holder.