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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of West Bengal - Subsection

Section 5(ii) in The West Bengal Motor Vehicles Rules, 1989

(ii)where the licensing authority is the District Magistrate, the Commission of the [Division;] [Substituted vide clause (1) of the Notification No. 9631-WT/3M-31/98 dated 24.8.2000 for the word 'Division'.]