Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Gujarat - Subsection Section 15(1) in The Gujarat Advocates Welfare Fund Act, 1991 (1)Every Bar Association shall on or before the 31st January, every year intimate to the Bar Council a list of its members as on the 31st December, of the previous year.
